Monika Sharma And Others vs Nirmal Sharma And Another
2025 Latest Caselaw 2282 J&K

Jammu & Kashmir High Court

Monika Sharma And Others vs Nirmal Sharma And Another on 7 October, 2025

                                                                         Sr. No. 186

              HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                              AT JAMMU

CPSW No. 543/2014 in
SWP No. 1980/2014

Monika Sharma And Others                               .....Appellant(s)/Petitioner(s)

                       Through: None

                    Vs

Nirmal Sharma And Another                                          ..... Respondent(s)

                       Through:    None

Coram: HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE

                                       ORDER

07.10.2025

1. The record reveals that there was no representation on behalf of the

petitioners for the last two consecutive dates and same is the position

today as well.

1. It appears that the petitioner is not interested in prosecuting the instant

contempt petition, perhaps for the reason that the order/judgment passed

by this Court stands complied with or the petitioner is not interested in

prosecuting the instant contempt petition. The same is, accordingly,

dismissed for non-prosecution.

2. Interim direction, if any, shall stand vacated.

(Wasim Sadiq Nargal) Judge Jammu 07.10.2025 Nikhil