Citation : 2025 Latest Caselaw 64 J&K/2
Judgement Date : 6 May, 2025
Serial No. 43
Regular Cause List
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CCP(S) 233/2023 in
[WP(C) 2021/2019]
Mushtaq Ahmad Qureshi and Ors.
... Petitioner/ Appellant (s)
Through: -
Mr. L. A. Latief, Advocate.
V/s
Mr. H Rajesh Prasad and Anr.
... Respondent(s)
Through: -
None.
CORAM:
Hon'ble Mr Justice Sanjay Dhar, Judge.
(ORDER) 06.05.2025 Compliance report has not been filed by the respondents and nobody has appeared on behalf of respondents.
A direction is issued to the respondent No. 2 to appear before this Court on next date of hearing through virtual mode or through physical mode before this Court and explain as to why the judgment of this Court is not being implemented.
Registry shall send a copy of this order to respondent No. 2 along with link for virtual mode appearance well in advance.
List on 16th of July, 2025.
(Sanjay Dhar) Judge SRINAGAR:
06.05.2025 Shoaib
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