Power Grid Corporation Of India vs Syed Mubarak Hussain And Another
2025 Latest Caselaw 33 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Power Grid Corporation Of India vs Syed Mubarak Hussain And Another on 5 May, 2025

Author: Rahul Bharti

Bench: Rahul Bharti

 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR

CFA No. 46/2013
a/w connected matters

Power Grid Corporation of India                   ..... Petitioner(s)

              Through:

              Vs

Syed Mubarak Hussain and another                ..... Respondent(s)

              Through:

Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                              ORDER

05.05.2025

This case was heard and reserved for judgment/

order, but in the course of going through the pleadings and

the submissions made, some salient legal aspects have

emerged which warrant to be supplemented by submissions

from both sides. As such, list this case for re-hearing on

09.07.2025.

(Rahul Bharti) Judge SRINAGAR 05.05.2025 Muneesh