Vikas Jain vs Rakesh Gupta
2025 Latest Caselaw 853 J&K

Jammu & Kashmir High Court

Vikas Jain vs Rakesh Gupta on 3 February, 2025

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                         Serial No. 131

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                     AT JAMMU

           CCP(S) No. 285/2024
           In WP(C) No. 711/2024


           Vikas Jain                                                 .....Appellant(s)/Petitioner(s)
                                          Through: Mr. Sanjay Sharma, Advocate
                                     vs
           Rakesh Gupta, Executive Engineer, Jal                                 ..... Respondent(s)
           Shakti Department Reasi
                                          Through: Ms. Priyanka Bhat, Advocate vice
                                                   Mrs. Monika Kohli, Sr. AAG

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                     ORDER

03.02.2025

1. The petitioner shall co-ordinate with the respondent wherever his

assistance is required for complying the judgment and let fresh

compliance report be filed positively by the next date of hearing.

2. List on 12.03.2025.

(RAJNESH OSWAL) JUDGE

Jammu 03.02.2025 Neha-II