Parvez Ahmad Padroo And Others vs Jammu & Kashmir Bank Limited And Others
2025 Latest Caselaw 734 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Parvez Ahmad Padroo And Others vs Jammu & Kashmir Bank Limited And Others on 13 February, 2025

                                                            Serial No. 38
                                                            Regular Cause List


               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                              AT SRINAGAR
                                    ...
                             WP(C) No.1942/2020c/w
                               CCP(S) No. 54/2021

Parvez Ahmad Padroo and Others
                                                            .........Petitioner(s)
                                    Through:
                        Mr. M. Y. Bhat, Sr. Advocate with
                         Mr. Sajid Ahmad, Advocate.

                                    Versus

Jammu & Kashmir Bank Limited and Others.
                                                            ......Respondent(s)
                                   Through:
                       Mr. Mir Shafaqat Nazir, Advocate.

CORAM:
        HON'BLE MR. JUSTICE MOHAMMAD YOUSUF WANI, JUDGE

                                       ORDER

13.02.2025

Heard.

Reserved for Judgment.

(MOHAMMAD YOUSUF WANI) JUDGE Srinagar 13.02.2025 "Shaista-PS"