Abdul Majeed Shah vs Ut Of J&K And Ors
2025 Latest Caselaw 564 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Abdul Majeed Shah vs Ut Of J&K And Ors on 7 August, 2025

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                           Serial No. 57
                                                                           Suppl. List
                    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                       AT SRINAGAR

                                                HCP No. 154/2024

                Abdul Majeed Shah
                                                                   ..... Appellant/petitioner(s)
                                                    Through: -
                                            Mr. Aijaz Bedar, Advocate



                                                         V/S
                UT of J&K and Ors.
                                                                          ..... Respondent(s)

Through: -

Mr. Hakim Aman Ali, Dy. AG

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 07.08.2025

Heard. Judgment is reserved.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 07.08.2025 "Mohammad Yasin Dar"