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Arslaan Mohi Ud Din Sheikh vs Ut Of J&K And Ors
2025 Latest Caselaw 563 J&K/2

Citation : 2025 Latest Caselaw 563 J&K/2
Judgement Date : 7 August, 2025

Jammu & Kashmir High Court - Srinagar Bench

Arslaan Mohi Ud Din Sheikh vs Ut Of J&K And Ors on 7 August, 2025

Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
                                                                            Serial No. 5
                                                                            Regular List
                    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                       AT SRINAGAR

                                                 HCP No. 102/2024

                Arslaan Mohi UD Din Sheikh
                                                                    ..... Appellant/petitioner(s)
                                                    Through: -
                                            Mr. Wajid Haseeb, Advocate



                                                          V/S
                UT of J&K and Ors.
                                                                           ..... Respondent(s)

Through: -

Ms. Nadiya Abdullah, AC vice Mr. Mohsin Qadri, Sr. AAG

CORAM:

HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE (ORDER) 07.08.2025

Heard. Judgment is reserved.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 07.08.2025 "Mohammad Yasin Dar"

 
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