Union Of India And Others vs Ghar Singh
2024 Latest Caselaw 2244 j&K

Jammu & Kashmir High Court

Union Of India And Others vs Ghar Singh on 28 October, 2024

                                                                                     Sr.No. 20

                                 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                              AT JAMMU

                                                                      WP(C) No.2580/2024
                                                                      CM No.6264/2024

            Union of India and others                                    ....Petitioner(s)/Appellant(s)

                                          Through :- Mr. Vishal Sharma, DSGI.

                 V/s
            Ghar Singh

                                                                            .....Respondent(s)

                               Through :-            Mr. B.S Sarmal and;
                                                     Mr. Amit Singh, Advocates.

            CORAM: HON'BLETHE CHIEF JUSTICE
                                 HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
                                                      ORDER

28.10.2024

List on 28.11.2024.

Meanwhile, learned counsel appearing for the parties are directed to

exchange judgments and come prepared to argue the matter on the next date of

hearing.

( (MA Chowdhary) ) (Tashi Rabstan) Jammu: Judge Chief Justice 28.10.2024 Surinder