Mohd. Youssaf Shah vs Central Bureau Of Investigation
2024 Latest Caselaw 2161 j&K

Jammu & Kashmir High Court

Mohd. Youssaf Shah vs Central Bureau Of Investigation on 17 October, 2024

                                                                        Serial No. 31


                 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT JAMMU
                 B.A. No. 200/2024
                 c/w
                 B.A. No. 201/2024
                 B.A. No. 202/2024

              Mohd. Youssaf Shah                                           .....Petitioner(s)


                                          Through: Mr. Sunil Sethi, Sr. Advocate with
                                                    M/S Ajaz Lone, Rustam Khan &
                                                    Waheed Choudhary, Advocates in
                                                    B.A. Nos. 201/2024 & 202/2024.
                                                    Mr. Aseem Sawhney, Advocate in
                                                    B.A. No. 200/2024.

                                     Vs

              Central Bureau of Investigation,
              ACB Jammu.
                                                                        ..... Respondent(s)

                                          Through: Mrs. Monika Kohli, Sr. AAG.

              CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE

                                                     ORDER

(17.10.2024)

Heard.

Reserved for judgment.

(M A CHOWDHARY) JUDGE JAMMU 17.10.2024 Ram Krishan