Daulat Ram And Anr vs Respondent(S)
2024 Latest Caselaw 2102 j&K

Jammu & Kashmir High Court

Daulat Ram And Anr vs Respondent(S) on 11 October, 2024

Bench: Rajnesh Oswal, Sanjay Dhar

                                                               Sr. No. 4
       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

CCP(D) No. 17/2023
In [OWP No. 209/2014]
CM No. 7765/2023

Daulat Ram and anr.                             .....Appellant(s)/Petitioner(s)

                      Through: Mr. P. N. Bhat, Advocate
                Vs

                                                          ..... Respondent(s)
Atul Bali Chief Engineer PWD Jammu and
anr.

                      Through: Mr. Ravinder Gupta, AAG
                               Ms. Priyanka Bhat, Advocate vice
                               Mrs. Monika Kohli, Sr. AAG

Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
       HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                 ORDER

11.10.2024

1. Mr. Ravinder Gupta, learned AAG submits that review has been preferred

against judgment dated 11.04.2022 and the same was not considered by

the Bench on the ground that the review petition against the judgment of

the Hon'ble Supreme Court whereby SLP preferred by the respondents

was dismissed, was pending before the Hon'ble Supreme Court. He

further submits that the application seeking withdrawal of the review

petition i.e. pending before the Supreme Court has been listed on

15.10.2024 tentatively, as such, he requests for deferring the present

contempt petition.

2. In view of the above, we grant further time to the respondents to either

produce the order in respect of staying the judgment dated 11.04.2022 or

to file compliance report by next date of hearing, failing which,

respondent No. 1 shall remain present before the Court.

3. List on 06.11.2024.

                                    (SANJAY DHAR)                    (RAJNESH OSWAL)
                                        JUDGE                             JUDGE

              Jammu
              11.10.2024
              Neha-II