Royal Singh vs Ut Of J&K
2024 Latest Caselaw 2092 j&K

Jammu & Kashmir High Court

Royal Singh vs Ut Of J&K on 9 October, 2024

Bench: Sanjeev Kumar, Sanjay Dhar

                                                                 Sr. No. 20
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                                     Crl A(D) No. 15/2020
                                               Along with connected matter

Royal Singh                                       .... Petitioner/Appellant(s)

                         Through:-   Ms. Meenakshi Salathia, Advocate.

                   V/s

UT of J&K                                                 .....Respondent(s)

                         Through:-   Mr. Tajeshwar Chib, Advocate.
CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
              HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                                 ORDER

09.10.2024

It is submitted by learned counsel for the appellant that the

judgment impugned in this appeal is also subject matter of challenge in

appeal bearing Crl LP(D) No. 3/2021.

List this appeal along with Crl LP(D) No. 3/2021 on 16.12.2024.

                                  (Sanjay Dhar)       (Sanjeev Kumar)
                                      Judge                    Judge


Jammu:
09.10.2024
Tarun/PS