Dinesh Sharma And Anr vs Piyush Singla Commissioner
2024 Latest Caselaw 2091 j&K

Jammu & Kashmir High Court

Dinesh Sharma And Anr vs Piyush Singla Commissioner on 9 October, 2024

Bench: Sanjeev Kumar, Sanjay Dhar

                                                                    Sr. No. 31
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                                         CCP(D) No. 51/2023

Dinesh Sharma and anr. .                            .... Petitioner/Appellant(s)

                         Through:-    None.

                   V/s

Piyush Singla Commissioner                                  .....Respondent(s)
Secretary Revenue Deptt. And
anr.

                         Through:-    Ms. Priyanka Butt, Advocate vice
                                      Mrs. Monika Kohli, Sr. AAG
CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
              HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                                  ORDER

09.10.2024

Despite availing last and final opportunity of four weeks to

comply with the judgment, the judgment passed by this Court dated

22.02.2023 is yet to be complied with by the respondents.

Ms. Priyanka Butt, learned counsel appearing for the respondents

seeks and is granted one more opportunity in the interest of justice to

comply with the judgment.

It is made clear that in case, the judgment is not complied with, the

respondents shall appear in person on the next date of hearing.

List on 25.11.2024.

                                   (Sanjay Dhar)         (Sanjeev Kumar)
                                       Judge                      Judge


Jammu:
09.10.2024
Tarun/PS