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Mohd. Rafi And Others vs Maninder Singh And Others
2024 Latest Caselaw 2049 j&K

Citation : 2024 Latest Caselaw 2049 j&K
Judgement Date : 7 October, 2024

Jammu & Kashmir High Court

Mohd. Rafi And Others vs Maninder Singh And Others on 7 October, 2024

Author: Chief Justice

Bench: Chief Justice

                                                                    Sr. No. 24
            HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                            AT JAMMU
                                       WP(C) No. 2377/2024
                                       CM No. 5806/2024
                                       CAV No. 1775/2024

Mohd. Rafi and others                            ..... Appellant/Petitioner(s)

                         Through: Mr. M.K. Bhardwaj, Sr. Advocate with
                                  Mr. Gagan Kohli, Advocate
                   Vs

Maninder Singh and others                                    ..... Respondent(s)

Through: Mr. Amit Gupta, AAG.

Mr. Pranav Kohli, Sr. Advocate with Mr. Farhan Mirza, Advocate.

Mr. Asheesh Singh Kotwal, Advocate Coram: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE

Learned Senior Counsel Mr. M K Bhardwaj has produced a

communication dated 01.04.2023 showing availability of two posts of Junior

Assistants /Typists in the promotion quota, to which Mr. Amit Gupta, AAG to

verify whether any such posts are available in the promotion quota and also he

has to verify whether there is any candidate eligible to the posts of Junior

Assistants/Typists under promotion quota over and above the private

respondents who are figuring at Serial No.13 and 25 in the seniority list.

The said communication is taken on record.

List on 14.10.2024.

Till Mr. Amit Gupta, AAG discloses the information as sought above

by this court, Mr. Pranav Kohli, learned Senior Counsel submits at the Bar that

he will not press for implementation of the judgment.

                                   ( (MA Chowdhary)          (Tashi Rabstan)
                                        Judge                  Chief Justice
Jammu
07.10.2024
Raj Kumar
 

 
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