Biostadt India Ltd vs Union Of India And Others
2024 Latest Caselaw 2033 j&K

Jammu & Kashmir High Court

Biostadt India Ltd vs Union Of India And Others on 7 October, 2024

Author: Chief Justice

Bench: Chief Justice

                                                                                        Sr. No. 19
                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU
                                                                         WP(C) No. 2058/2024



              Biostadt India Ltd.                                     ..... Appellant/Petitioner(s)

                                            Through: Mr. Pranav Kohli, Sr. Advocate with
                                                     Mr. Arun Dev Singh, Advocate
                                       Vs

              Union of India and others                                           ..... Respondent(s)

                                            Through: Mr. Dheeraj Nanda, Advocate
                                                     Mr. Rohan Nanda, Advocate

              Coram:             HON'BLE THE CHIEF JUSTICE
                                 HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE

                                                         ORDER

07.10.2024

It is submitted by Mr. Dheeraj Nanda and Mr. Rohan Nanda, learned

counsel for the respondents that the instruction they have with regard to

applicability of the judgment referred by the learned senior counsel for the

petitioner in terms of order dated 28.08.2024 is that the same is not applicable to

the case in hand and seek a week's time as a last and final opportunity to file

response.

Time as prayed for is granted to file response, failing which the matter

shall be considered in absence of the same on the next date of hearing.

List on 17.10.2024.

                                                      ( (MA Chowdhary)            (Tashi Rabstan)
                                                           Judge                    Chief Justice

              Jammu
              07.10.2024
              Pawan Angotra