Ram Lal And Others vs Ut Of J&K And Ors
2024 Latest Caselaw 2013 j&K

Jammu & Kashmir High Court

Ram Lal And Others vs Ut Of J&K And Ors on 5 October, 2024

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                                        Sr. No. 2



                          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                          AT JAMMU


           Case: LPA No. 182/2024
           Ram Lal and others.                                            ...Petitioner(s)/Appellant(s)

                                       Through:       Mr. Srishti Paul Mengi, Advocate.

                                                       V/s

           UT of J&K and ors.                                                          .... Respondent(s)

                                           Through:    Mr. M K Bhardwaj, Sr. Advocate with
                                                       Mr. J P Sharma, Advocate.

           CORAM:                   HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
                                    HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE


                                                              ORDER

05.10.2024

01. This is an application seeking leave to file the appeal on the ground that the applicants, who are residents of Village Laiter are directly affected by the operation of the Brick Kiln by the name of M/s Bhagwati Brick Kiln Laiter (Doogi)' except applicant no.7. It is submitted that the applicants were also permitted to intervene by the Writ Court on the aforesaid ground.

02. We have gone through the application and the judgment sought to be challenged by way of an appeal under Clause 12 of the Letters Patent Appeal. We are of the view that the applicants are the persons aggrieved and, therefore, have a right to challenge the impugned judgment.

03. Application being CM No. 5138/2024 is allowed.

04. Leave to file the appeal is granted.

05. Registry to diarize the main appeal and list for consideration on 14 th October 2024.

                                           (MA CHOWDHARY)                  (SANJEEV KUMAR)
                                                 JUDGE                              JUDGE
           Jammu
           05.10.2024
           Sunita/PS