Mohd. Dilawar Th. Reshma Bibi vs Ut Of J&K And Others
2024 Latest Caselaw 2004 j&K

Jammu & Kashmir High Court

Mohd. Dilawar Th. Reshma Bibi vs Ut Of J&K And Others on 3 October, 2024

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                     Serial No. 2

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                  AT JAMMU

           HCP No. 26/2024


           Mohd. Dilawar Th. Reshma Bibi                         .....Appellant(s)/Petitioner(s)
                                         Through: Mr. Idrees Saleem Dar, Advocate.
                                    vs
           UT of J&K and others                                            ..... Respondent(s)
                                         Through: Mr. Amit Gupta, AAG.

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                    ORDER

03.10.2024

1. Heard.

2. Reserved for Judgment.

(RAJNESH OSWAL) JUDGE

Jammu 03.10.2024 Sahil Padha