State Of J&K vs Rakesh Kumar & Anr
2024 Latest Caselaw 2003 j&K

Jammu & Kashmir High Court

State Of J&K vs Rakesh Kumar & Anr on 3 October, 2024

                                                                        Serial No. 13


                 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT JAMMU
              Case:-           CrlA (AS) No. 11/2021

              State of J&K                                  .....Appellant(s)/Petitioner(s)


                                        Through: Mr. Bhanu Jasrotia, GA.

                                   Vs

              Rakesh Kumar & Anr.
                                                                      ..... Respondent(s)

                                        Through: Mr. Jatinder Singh, Advocate.

              Coram: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE

                                                     ORDER

(03.10.2024)

01. Heard.

02. Reserved for judgment.

(M A CHOWDHARY) JUDGE JAMMU 03.10.2024 Bunty