Commissioner Of Central Gst And Central vs V.K. Metal Works
2024 Latest Caselaw 2002 j&K

Jammu & Kashmir High Court

Commissioner Of Central Gst And Central vs V.K. Metal Works on 3 October, 2024

Author: Chief Justice

Bench: Chief Justice

                                                                                         Sr. No. 02



                  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                  AT JAMMU
            CJ Court

            Case: CEA No. 90/2018
                  c/w
                  CEA No. 92/2018

            Commissioner of Central GST and Central                                .....Petitioner(s)
            Excise

                                                  Through :-   Mr. Rohan Nanda, CGSC.
                                            v/s

            V.K. Metal Works                                                     .....Respondent(s)

                                                  Through :- Mr. Amar Partap Singh, Advocate
                                                             (Through Video Conferencing) &
                                                             Mr. J.A. Hamal, Advocate.

            CORAM:
                  HON'BLE THE CHIEF JUSTICE
                  HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE
                                                     ORDER

Learned counsel for the respondent submits that similar and

identical issue has already been decided by a Co-ordinate Bench of this Court on

13.07.2023 in CEA No. 06/2018 titled, "Commissioner of Central GST and

Central Excise Vs. Krishi Rasayan Exports Pvt. Ltd."

Mr. J.A. Hamal, learned counsel appearing for the respondent has

furnished copy of the aforesaid judgment to the learned counsel for the

petitioner in the open Court today. Learned counsel for the petitioner submits

that he wants to go through the same, as such, seeks short adjournment.

Adjourned.

List on 05.11.2024.

                                            (M A CHOWDHARY)              (TASHI RABSTAN)
                                                 JUDGE                    CHIEF JUSTICE


            JAMMU
            03.10.2024

            Ram Krishan