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Ved Raj Gupta & Anr vs The New India Assurance Company Ltd
2024 Latest Caselaw 154 j&K

Citation : 2024 Latest Caselaw 154 j&K
Judgement Date : 15 February, 2024

Jammu & Kashmir High Court

Ved Raj Gupta & Anr vs The New India Assurance Company Ltd on 15 February, 2024

                                                                       Sr. No. 2

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

Case: Mac App No. 115/2020
CM No. 3632/2020

Ved Raj Gupta & Anr.                                            ..... Petitioner(s)

                       Through :- Mr. Jatinder Choudhary, Advocate

                  Vs

The New India Assurance Company Ltd.                          .....Respondent(s)
& Ors.

                       Through :- Mr. Rupinder Singh, Advocate with
                                  Ms. Damini Singh Chouhan, Advocate

             CORAM:
             HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
                                      ORDER

15.02.2024

Heard.

Reserved for judgment.

(MA CHOWDHARY) JUDGE JAMMU 15.02.2024 Meenakshi

 
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