Vidhya Sager Sharma And Others vs Zaheer Ahmed Kaifi Ac Revenue ...
2023 Latest Caselaw 2397 j&K

                                                                     Sr. No. 9

           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                           AT JAMMU

                                                   CCP(D) No. 34/2023

Vidhya Sager Sharma and others                           ....Petitioner(s)/Appellant(s)
                    Through :- Mr. Ravi Abrol, Advocate

        V/s
Zaheer Ahmed Kaifi AC Revenue Poonch                                ....Respondent(s)

                   Through :-    Ms. Monika Kohli, Sr. AAG


Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
            HON'BLE MR. JUSTICE MOHAN LAL, JUDGE

                                    ORDER

30.10.2023

Status report has been filed, contending therein that the respondents

have approached the Senior Superintendent of Police, Poonch vide

communication dated 08.08.2023, requesting him to release the payment to the

tune of Rs. 818154/- so that the same is disburse to the petitioners, to which Ms.

Monika Kohli, learned Sr. AAG seeks and is granted four weeks' time as last

and final opportunity for filing compliance to the judgment passed by this Court,

in toto.

List on 01.12.2023.

                                    (Mohan Lal)     )         (Tashi Rabstan)
                                       Judge                      Judge
Jammu:
30.10.2023
Pawan Angotra