Jyoti Devi vs State Of J&K And Others
2023 Latest Caselaw 2355 j&K

Citation : 2023 Latest Caselaw 2355 j&K
Judgement Date : 19 October, 2023

Jammu & Kashmir High Court

Jyoti Devi vs State Of J&K And Others on 19 October, 2023

                                                                          Sr. No.15

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

Case: SWP No.1547/2013
      IA No.2236/2013

Jyoti Devi                                                           ..... Petitioner(s)


                        Through :- Mr. Rahul Pant, Sr. Advocate with
                                   Mr. Abid Khan, Advocate

                   Vs

State of J&K and others                                            .....Respondent(s)


                        Through :- Mr. Ramesh Arora, AAG
                                   Mr. R. S. Thakur, Sr. Advocate with
                                   Mr. Varshan Thakur, Advocate

             CORAM:
             HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
                                       ORDER

19.10.2023

Heard.

Reserved for judgment.

(PUNEET GUPTA) JUDGE JAMMU 19.10.2023 Shammi

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