Vikram Dusgotra & Ors vs Union Territory Of J&K & Anr
2023 Latest Caselaw 2198 j&K

Citation : 2023 Latest Caselaw 2198 j&K
Judgement Date : 6 October, 2023

Jammu & Kashmir High Court

Vikram Dusgotra & Ors vs Union Territory Of J&K & Anr on 6 October, 2023

                                                                    Sr. No. 132

          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU

                                                 WP(C) No. 1878/2023
                                                 CM No. 4354/2023

Vikram Dusgotra & Ors.                                         ....Petitioner(s)

                    Through :- Mr. Rahul Pant, Sr. Advocate with
                               Mr. Aniruddh Sharma, Advocate
           V/s
Union Territory of J&K & Anr.                                ....Respondent(s)

                 Through :-    Ms. Monika Kohli, Sr. AAG

Coram: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
                                     ORDER

06.10.2023

Heard.

Reserved for judgment.

(MA Chowdhary) Judge Jammu:

06.10.2023 Pawan Angotra

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