Kishan Tukaram Gavade vs Union Of India And Others
2023 Latest Caselaw 2172 j&K

Citation : 2023 Latest Caselaw 2172 j&K
Judgement Date : 5 October, 2023

Jammu & Kashmir High Court

Kishan Tukaram Gavade vs Union Of India And Others on 5 October, 2023

                                                                    Sr. No. 03

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

Case: SWP No.1102/2004


Kishan Tukaram Gavade                                          ..... Petitioner(s)


                      Through :- Ms. Surinder Kour, Sr. Advocate with
                                 Mr. Dalvinder Kumar, Advocate

                 Vs

Union of India and others                                    .....Respondent(s)


                      Through :- Mr. Vishal Sharma, DSGI

          CORAM:
          HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
                                    ORDER

05.10.2023

Heard.

Reserved for judgment.

(PUNEET GUPTA) JUDGE JAMMU 05.10.2023 Shammi

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