Ghulam Mohammad Lone And Anr vs Union Territory Of J&K & Ors
2023 Latest Caselaw 1302 j&K/2

Citation : 2023 Latest Caselaw 1302 j&K/2
Judgement Date : 9 October, 2023

Jammu & Kashmir High Court - Srinagar Bench

Ghulam Mohammad Lone And Anr vs Union Territory Of J&K & Ors on 9 October, 2023

                                                        S. No. 15
                                                        (Regular list)
          HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                     AT SRINAGAR
                                                          WP(C) No. 1859/2021

Ghulam Mohammad Lone and anr.
                                                              ..... Petitioner (s)

                           Through:         Mr. Arshid Andrabi, Adv.
                                      V/s
Union Territory of J&K & Ors.
                                                              ..... Respondent(s)

                           Through:         Mr. Mohsin Qadiri, Sr. AAG with
                                            Ms. Maha Majeed, Advocate
                                            Mr. Syed Musaib, Dy. AG
CORAM:
                Hon'ble Mr. Justice Rajnesh Oswal, Judge.

                                      ORDER

09.10.2023

01. Heard and reserved for judgment.

(Rajnesh Oswal) Judge SRINAGAR 09.10.2023 "Aasif"

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