Romesh Chander vs State Th. P/S. Crime Branch
2023 Latest Caselaw 978 j&K

Citation : 2023 Latest Caselaw 978 j&K
Judgement Date : 16 May, 2023

Jammu & Kashmir High Court

Romesh Chander vs State Th. P/S. Crime Branch on 16 May, 2023

                                                      S. No.1
                                                      Sup. List


     IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                          AT JAMMU
                     (through virtual mode)

                               CRMC 204/2013
                                 IA 250/2013

  Romesh Chander                                  ...Petitioner(s)

   Through: Ms. Meenakshi Slathia, Advocate

                                     Vs

  State Th. P/S. Crime Branch, Jammu              ...Respondent(s)

   Through: Ms. Monika Kohli, Sr. AAG

  CORAM:
   HON'BLE MR JUSTICE MOHAN LAL, JUDGE

                                 ORDER

16.05.2023

Heard and reserved for judgment/orders.

(MOHAN LAL) JUDGE SRINAGAR 16.05.2023 MUBASHIR

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