Amar Jeet Singh And Ors vs Bhijeet And Others
2023 Latest Caselaw 646 j&K/2

                                                         Sr. No.10
                                                         Regular List
     IN THE HIGH COURT OF JAMMU & KASHMIR AND
                LADAKH AT SRINAGAR

                                CCP(S) 202/2022
                               in[OWP 483/2010]

AMAR JEET SINGH AND ORS                                ...PETITIONER(S)
             Through: Mr. Onkar Singh, Advocate.

                                     Vs.
BHIJEET AND OTHERS                                   ....RESPONDENT(S)

Through: Mr. T.M. Shamsi, DSGI Mr. Bhupati Rohit, IDES, Defence Estates Officer, Kashmir Circle, Srinagar, appeared in person. CORAM:HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE

(ORDER) 24.05.2023 In terms of order dated 14.03.2023, the respondents were

granted last and final opportunity of four weeks for complying the

judgment, failing which Defence Estate officer, Kashmir, to appear in

person.

Mr. Bhupati Rohit, IDES, Defence Estates Officer, Kashmir

Circle, Srinagar, appeared in person today and submitted that he had

issued a communication bearing No. DEO/SGR/COURT/BLA/VOL-

III/42 dated 21.04.2023 to the Assistant Defence Estates Officer,

Baramulla, to take necessary action in the matter without delay and

furnish the compliance report within 15 days. Copy of the

communication dated 21.04.2023 produced before this Court is taken

on record.

In view of aforesaid position, learned counsel appearing for the

respondents shall file latest compliance report by or before next date

failing which Assistant Defence Estates Officer, Baramulla, shall

appear in person on the next date of hearing.

The personal of Mr. Bhupati Rohit, IDES, Defence Estates

Officer, Kashmir Circle, Srinagar, is dispensed with till further orders.

List on 16.06.2023.

(Tashi Rabstan) Judge Srinagar;

24.05.2023 "Mir Arif"