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Javid Ahmad Bhat vs State Of Jk And Others
2023 Latest Caselaw 645 j&K/2

Citation : 2023 Latest Caselaw 645 j&K/2
Judgement Date : 24 May, 2023

Jammu & Kashmir High Court - Srinagar Bench
Javid Ahmad Bhat vs State Of Jk And Others on 24 May, 2023
                                                           Sr. No.29
                                                           Regular List
      IN THE HIGH COURT OF JAMMU & KASHMIR AND
                 LADAKH AT SRINAGAR

                                SWP 2170/2014


JAVID AHMAD BHAT                                          ...PETITIONER(S)
             Through: None

                                     Vs.
STATE OF JK AND OTHERS                               ....RESPONDENT(S)

Through: Mr. A. Chesti, Advocate

CORAM:HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE

(ORDER) 24.05.2023 In terms of order dated 24.05.2023, learned counsel appearing

for the petitioner was directed to assist this Court with regard to

maintainability of the instant petition in light of the judgment passed

by the Division Bench of this Court in case titled "Ruksana Jabeen

Vs. State of J&K and Ors."

Today, when the case called out, nobody appeared on behalf of

the petitioner to assist the Court. It seems that the petitioner has lost

interest in the prosecution the case. Dismissed for non-prosecution.

Interim direction, if any, shall stand vacated.

(Tashi Rabstan) Judge Srinagar;

24.05.2023 "Mir Arif"

 
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