State Of J&K vs Gulji Bhai And Others
2023 Latest Caselaw 1014 j&K

Citation : 2023 Latest Caselaw 1014 j&K
Judgement Date : 18 May, 2023

Jammu & Kashmir High Court

State Of J&K vs Gulji Bhai And Others on 18 May, 2023

                                                                                 9

     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

                                                     CRAA No. 15/2012


State of J&K                                     .....Appellant(s)/Petitioner(s)

q
                        Through: Mr. Amit Gupta, AAG
                 vs
Gulji Bhai and others                                      ..... Respondent(s)
                        Through: Mr. P. N. Raina, Sr. Adv .with
                                 Mr. J. A. Hamal, Adv.
Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
       HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                   ORDER

Arguments heard.

Reserved for judgment.



                             (RAJESH SEKHRI)                 (SANJAY DHAR)
                                    JUDGE                         JUDGE

Jammu
18.05.2023
Rakesh

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