Rekha Devi vs State Of J&K And Others
2023 Latest Caselaw 224 j&K

                                            Sr. No. 02
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                                        SWP No. 2456/2013

Rekha Devi                                        .... Petitioner/Appellant(s)

                         Through:-   Mr. P.N. Bhat, Advocate with
                                     Ms. Abhya Thusoo, Advocate.

                   V/s

State of J&K and others                                    .....Respondent(s)

                         Through:-   None.

CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                  ORDER

Learned counsel for the petitioner seeks and is granted to place on

record the judgment of the Division Bench with regard to Rehbar-e-

Taleem scheme by the next date.

List on 11.04.2023.

(Sindhu Sharma) Judge

Jammu 09.02.2023 Michal Sharma