Mohammad Anaitullah Wani vs State Of J&K And Ors
2023 Latest Caselaw 979 j&K/2

                                                    S. No. 12
                                                    Regular
         HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                    AT SRINAGAR
                                                           SWP No. 31/2016
                                                         CPSW No. 536/2016

Mohammad Anaitullah Wani
                                                          .....Petitioner(s)

                          Through:       Mr. Mohammad Ashraf Wani, Adv.
         V/s
State of J&K and Ors.                                     ..... Respondent(s)

                          Through:       Mr. Mubeen Wani, Dy. AG
CORAM:
               Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                     ORDER

18.08.2023 Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 18.08.2023 "Aasif