Magotam Dass vs Om Parkash
2022 Latest Caselaw 1443 j&K

                                                                      Sr.No.16



            HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                            AT JAMMU
                                                  CSA No. 25/2011
                                                  IA No. 01/2016
                                                  IA No. 33/2011
                                                  IA No. 01/2017


Magotam Dass                                                   ....Petitioner(s)

                 Through:-    Mr. R. S. Jamwal, Advocate



V/s

Om Parkash                                                    ....Respondent(s)

                 Through :-   Ms. Garima Gupta, Advocate

    Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                                      ORDER

17.10.2022

Heard.

Reserved for judgment. ,,

(Rahul Bharti) Judge Jammu:

17.10.2022 Meenakshi ,