Mohammad Sikander Rather And Anr vs Ghulam Mohammad Rather And Ors
2022 Latest Caselaw 547 j&K/2

                                                              S. No. 3
                                                              Regular Cause List
               IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                  AT SRINAGAR

                                      CM(M) No. 119/2020

         Mohammad Sikander Rather and Anr.                       ...Petitioner(s)

         Through: Ms. Muzammil Jabeen, Adv. vice Mr. Manzoor A. Dar, Adv.
                                               Vs.

         Ghulam Mohammad Rather and Ors.                       ...Respondent(s)

         Through: Mr. W. M. Shah, Advocate
                  Mr. Shakir Haqani, Advocate
         CORAM:
            HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE
                                           ORDER

09.05.2022 Heard and reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 09.05.2022 Manzoor

MANZOOR UL HASSAN DAR 2022.05.11 11:26 I attest to the accuracy and integrity of this document