Nirmal Singh vs Ut Of J&K And Anr
2022 Latest Caselaw 81 j&K

                                                                        Sr. No. 66

          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU

                                                 Crl A(S) No. 14/2021
                                                 CrlM No. 1907/2021

Nirmal Singh                                           .....Appellant(s)/Petitioner(s)


                          Through: Mr. Prince Khanna, Advocate.

                    Vs

UT of J&K and Anr.                                               ..... Respondent(s)

                          Through: None.

Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE


                                       ORDER

03.02.2022

Learned counsel for the appellant submits that the judgment

impugned in this appeal is also the subject matter of challenge in another appeal

bearing CRA No. 19/2017, which is coming up before the Court on 11.02.2022.

Let the matter be listed along with aforesaid appeal on 11.02.2022.

(Sanjay Dhar) Judge Jammu 03.02.2022 Ram Krishan