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Dev Raj And Others vs Rohit Khajuria And Others
2022 Latest Caselaw 252 j&K

Citation : 2022 Latest Caselaw 252 j&K
Judgement Date : 22 February, 2022

Jammu & Kashmir High Court
Dev Raj And Others vs Rohit Khajuria And Others on 22 February, 2022
                                                                       Sr. No. 83



         HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
                          AT JAMMU

                                                 CPOWP No. 285/2018

Dev Raj and others                                     ....Petitioner/Appellant(s)

                   Through :- Mr. Ajay Abrol, Advocate


           V/s

Rohit Khajuria and others                                      ....Respondent(s)

                  Through :-    Mr. K.D.S. Kotwal, Dy. AG vice
                                Mr. S.S. Nanda, Sr. AAG for R-4


Coram: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

                                      ORDER

Learned counsel for the respondents seeks and is granted four weeks' time

as last and final opportunity to comply with the judgment passed by this Court

dated 28.08.2018, failing which Deputy Commissioner, Kathua shall appear in

person on the next date of hearing.

List on 28.03.2022.

(Sanjeev Kumar) Judge Jammu:

22.02.2022 Angita

 
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