Jasmit Singh vs State Of J&K And Ors
2021 Latest Caselaw 1372 j&K

      HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
                       AT JAMMU

                                                    CRM(M) No. 249/2019


Jasmit Singh                                            .....Appellant/Petitioner(s)

                                 Through :- Mr. Vishal Sharma, Advocate

                           v/s

State of J&K and ors. .                                          .....Respondent(s)

                                 Through :- Mr. Ayushman Kotwal, Advocate


CORAM: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                     JUDGMENT

The matter was heard and reserved by this Court on 20.10.2021.

However, while dictating the judgment, this Court feels it necessary to peruse

the CD file.

Mr. Aseem Sawhney, AAG shall produce the CD file on the next

date of hearing.

List on 01.11.2021.

(Rajnesh Oswal) Judge JAMMU 29.10.2021 Karam Chand/Secy