Kounsir Yosuf vs Bharat Petroleum Corp. And Anr
2021 Latest Caselaw 1361 j&K/2

                                                                     S. No.28
                                                                     After Notice Matters
                      HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                                 AT SRINAGAR
                                                                          OWP No. 441/2018

           Kounsir Yosuf                                                   .....Petitioner(s)

                                          Through:       Mr. M. A. Wani, Adv.
                 V/s
           Bharat Petroleum Corp. And Anr                                  ..... Respondent(s)

                                          Through:       Mr. Mohsin Qadiri, Sr. Adv.
                                                         with Ms. Saba, Adv.
           CORAM:
                               Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                                     ORDER

29.10.2021 Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 29.10.2021 "Mir Arif"

AASIF GUL 2021.10.31 22:48 I attest to the accuracy and integrity of this document