Pritam Bhattacharya vs Union Of India
2021 Latest Caselaw 1348 j&K

                                                                                         Sr. No.39



                      HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
                                       AT JAMMU


                                                                    SWP No. 1082/2017
                                                                    IA Nos. 2/2018, 1/2017,
                                                                    3/2018, 1/2018
                                                                    CM No. 4001/2020


           Pritam Bhattacharya                                           ....Petitioner/Appellant(s)

                                  Through :- Ms. Surinder Kour, Sr. Advocate with
                                             Ms. Manpreet Kour, Advocate
                          V/s

           Union of India                                                        ....Respondent(s)

                                 Through :-    Mr. L.K. Moza, CGSC

           Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE

                                                     ORDER

27.10.2021

Record of inquiry has been retained.

Heard learned counsel for the parties.

Reserved for judgment.

(Tashi Rabstan) Judge Jammu:

27.10.2021 Pawan Angotra

PAWAN ANGOTRA 2021.10.28 13:32 I attest to the accuracy and integrity of this document