Inhabitants Of Village vs B. Siddhrath Kumar And Ors
2021 Latest Caselaw 1336 j&K

                                                          Sr. No. 36
                                                          After notice list

       HIGH COURT OF JAMMU& KASHMIR AND LADAKH
                       AT JAMMU
                               CPOWP No. 210/2018

Inhabitants of village                                    .... Petitioner(s)
Chachawha and ors.

                                   Through:- Mr. K. Nirmal Kotwal, Adv.

                             V/s

B. Siddhrath Kumar and ors.                              .....Respondent(s)

                                   Through:- Mr. Ayjaz Lone, Dy.AG.

CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                 ORDER

Learned counsel for the respondents shall file the compliance report

by passing a speaking order in compliance to judgment dated 26.04.2018.

List on 23.11.2021.

(Sindhu Sharma) Judge

JAMMU 25.10.2021 Eva