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Amit Angral vs Mona Sharma And Another
2021 Latest Caselaw 1292 j&K

Citation : 2021 Latest Caselaw 1292 j&K
Judgement Date : 12 October, 2021

Jammu & Kashmir High Court
Amit Angral vs Mona Sharma And Another on 12 October, 2021
                                                                          66


                  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                AT JAMMU

                                                   RFA No.2/2021
                                                   CM No. 340/2021
                                                   CM No. 341/2021

Amit Angral                                            ....Petitioner/Appellant(s)

                    Through :- Mr. Imitiaz Hussain, Advocate.
            V/s
Mona Sharma and another                                         ....Respondent(s)
                    Through :-    Mr. G S Thakur, Advocate.
Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE

                                       ORDER

12.10.2021

CM No.340/2021 (condonation application)

Objections to the delay condonation application stand filed. However,

the matter could not be considered at the request of the learned counsel for the

applicant(s) who seeks time to place on record the judgment passed in the

Review Petition.

At his request, adjourned.

List on 27.10.2021.

(Tashi Rabstan) Judge Jammu:

12.10.2021 Raj Kumar

 
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