J&K Era Through Ceo Rambagh vs Through: Mr. M. A. Dar
2021 Latest Caselaw 1259 j&K/2

                                                                         Supplementary - 3
                                                                            S. No. 177




              HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT SRINAGAR

                                                                         OWP 461/2017
                                                                         CM 5158/2021
           J&K ERA through CEO Rambagh
                                                               ... Petitioner/Appellant(s)
           Through: Mr. Hakeem Aman Ali, DAG

                                        V/s
           M/S Kamal Builders

           Through: Mr. M. A. Dar, Advocate
                                                                       ... Respondent(s)


           CORAM: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE

                                               ORDER

07-10-2021

Heard learned counsel for the parties. Reserved for orders. Learned appearing counsel to submit short written submissions along with judgments they rely upon within ten days' time.

(JAVED IQBAL WANI) JUDGE Srinagar 07-10-2021 N Ahmad

NISSAR A BHAT 2021.10.08 14:54 I attest to the accuracy and integrity of this document