Bhuri Singh Rathore vs Rohit Kansal Principal Secretary ...
2021 Latest Caselaw 581 j&K

                                                         Sr. No.114
                                                        Before Notice
       IN THE HIGH COURT OF JAMMU AND KASHMIR
                      AT JAMMU
                     (THROUGH VIRTUAL MODE)
                               CCP(S)No.29/2021


BHURI SINGH RATHORE                                   ...PETITIONER(S)

           Through: None.

                                     Vs.

ROHIT KANSAL PRINCIPAL SECRETARY PDD DEPTT          ....RESPONDENT(S)

AND OTHERS Through: Ms. Chetna Manhas vice Mr. F. A. Natnoo, AAG.

CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE

(ORDER)(ORAL) 31.05.2021

1. This is a petition for initiating contempt proceedings against the

respondents for willful disobedience and non-compliance of the

judgment dated 2nd of November, 2019 passed in WP(C)

No.4129/2019 titled Bhuri Singh Rathore vs. State of J&K & others,

whereby a direction was issued to the respondent No.2 to take an

appropriate decision keeping in view the recommendation made in

favour of the petitioner to step up the pay of the petitioner strictly in

terms of the relevant rules.

2. On being put on notice, the respondents have filed the

compliance report and have also placed on record the copy of the

consideration order bearing No.CEJ/DPC/Lit/65 of 2019/171-73 dated 9th of December, 2019, passed by Chief Engineer, Distribution

(JPDCL), Jammu, a perusal whereof shows that the judgment passed

by this Court has been complied with and the case of the petitioner, in

terms of the relevant rules, has been considered but the same has been

rejected being not tenable on merits.

3. In view of the aforesaid, no case for initiating contempt

proceedings against the respondents is made out and, accordingly, this

petition is dismissed. It shall, however, remain open to the petitioner

to work out remedy against the order of consideration if he is

aggrieved.

(Sanjeev Kumar)

Judge Jammu;

31.05.2021 "Bhat Altaf, PS"