Chief Engineer & Ors vs M/S K. K. Chibber
2021 Latest Caselaw 572 j&K

                                                                                    Sr. No. 201

                          HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
                                        (Through virtual mode)

                                                                          MA No. 100/2013
                                                                         CM No. 3360/2021

                  Chief Engineer & Ors.                           .... Petitioner/Appellant(s)

                                                      Through:-   Mr. R. Koul, Advocate

                                                V/s

                  M/s K. K. Chibber                                       .....Respondent(s)
                  Construction

                                                      Through:-   Mr. Rahul Pant, Sr.
                                                                  Advocate with Mr.
                                                                  Anirudh Sharma, Advocate

                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                        ORDER

Heard.

Reserved for judgment.

(Sindhu Sharma) Judge JAMMU 25.05.2021 Ram Murti

RAM MURTI 2021.05.25 13:08 I attest to the accuracy and integrity of this document