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Project Director Ramky Project ... vs Abdul Majid Wani
2021 Latest Caselaw 541 j&K/2

Citation : 2021 Latest Caselaw 541 j&K/2
Judgement Date : 14 May, 2021

Jammu & Kashmir High Court - Srinagar Bench
Project Director Ramky Project ... vs Abdul Majid Wani on 14 May, 2021
S.N 506
F.H
                       HIGH COURT OF JAMMU AND KASHMIR
                                 AT SRINAGAR
                                       ...


                              OWP No. 1208/2018

      Project Director Ramky Project Office & Anr.              .... Petitioner(s)

                              Through: Mr. Syed Faisal Qadri, Sr. Advocate
                              with Ms. Jasiya Ali, Advocate.

                                         Versus
      Abdul Majid Wani                                          ...Respondent(s)

                                   Through: Mr.Rizwan Bhat, Advocate.
      CORAM:
            HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE

                                        ORDER

14.05.2021

Heard and Reserved. Learned counsel for the parties to file short synopsis of their respective case with supporting judgments within weeks time.

(Javed Iqbal Wani) Judge Srinagar 14.05.2021 "NuzhatShafi''

 
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