Bharat Bhushan And Anr vs Ut Of J&K
2021 Latest Caselaw 330 j&K

                                                                                           101

                                 HIGH COURT OF JAMMU AND KASHMIR
                                            AT JAMMU

                                                                       Crl A(S) No. 09/2020
                                                                       CrlM No. 733/2020 in
                                                                       Crl Ref (L) No. 03/2020


            Bharat Bhushan and Anr.                               .....Appellant(s)/Petitioner(s)

                                Through :- Mr. Rohit Sharma, Advocate.

                                           V/s

            UT of J&K.                                                         .....Respondent(s)

                                Through :- Mr. Adarsh Bhagat, GA vice
                                           Mr. Aseem Sawhney, AAG.
                                           Mr. Sunil Sethi, Sr. Advocate with
                                           Mr. Lawanya Sharma, Advocate for claimant.

            CORAM :

                          HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
                          HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                                     ORDER

18.03.2021

Admit.

Issue post-admission notice.

Mr. Adarsh Bhagat, learned GA vice Mr. Aseem Sawhney, AAG

waives notice on behalf of respondent.

Learned counsel for the appellants submits that three more

identical appeals arising out the same judgment are pending consideration.

List along with Crl A(D) Nos. 12/2020, 13/2020 & 14/2020 on

15.07.2021.

Meanwhile, response to the application, seeking suspension of

sentence be also filed.

                                                       (Sanjay Dhar)          (Tashi Rabstan)
                                                          Judge                    Judge
         JAMMU
         18.03.2021
RAM KRISHAN
            (Ram Krishan)
2021.03.19 10:52

I attest to the accuracy and integrity of this document