Abdul Qayoom vs Javaid Iqbal And Ors
2021 Latest Caselaw 257 j&K/2

S No. 203
After Notice
                     IN THE HIGH COURT OF JAMMU AND KASHMIR
                                  AT SRINAGAR

                                                                         CFA No. 20/2018
                                                                         IA No. 01/2018

           Abdul Qayoom                                                         Petitioner(s)

                                             Through:-     Mr. Tufail, Adv.
                                                           vice Mr. M. A. Qayoom, Adv.

                                                     Vs.
           Javaid Iqbal and Ors.                                                Respondent(s)

                                            Through:-      None.
           CORAM:-

Hon'ble Mr. Justice Sanjay Dhar, Judge.

(O R D E R) 01-03-2021

Heard learned counsel for the appellant and perused the grounds of appeal and impugned judgment. The appeal is admitted to hearing.

Xerox copy of the trial court record has been received. List for final hearing on 12th April, 2021. Interim direction to continue till disposal of the petition. IA No. 01/2018 disposed of.

(Sanjay Dhar) Judge SRINAGAR 01.03.2021 "Aasif

AASIF GUL 2021.03.01 20:44 I attest to the accuracy and integrity of this document