M/S 3Rd Rock Multivision ... vs Zubair Ahmad & Ors
2021 Latest Caselaw 839 j&K/2

                                                                                    Serial No. 101
                                                                                  Admission Cause List


                     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                    AT SRINAGAR


                                                                        CCP(S) No. 217/2020
           M/S 3rd Rock Multivision Marketing Pvt.
                                                                              ... Petitioner(s)
                                                Through: -
                                     Mr A. H. Naik, Senior Advocate with
                                        Mr Shabir Ahmad, Advocate.

                                                       V/s
           Zubair Ahmad & Ors.
                                                                            ... Respondent(s)

Through: -

Mr M. A. Chashoo, AAG.

CORAM:

Hon'ble Mr Justice Ali Mohammad Magrey, Judge.

(ORDER) 30.07.2021 The subject matter of this Contempt Petition is ad-interim order

dated 3rd of March, 2017 passed in OWP No. 208/2017; MP No. 01/2017,

which Petition stands finally disposed of by the Court vide judgment dated

10th of November, 2020. In that view of the matter, the instant Contempt

petition shall stand closed as settled.

Disposed of as above.

(Ali Mohammad Magrey) Judge SRINAGAR July 30th, 2021 "TAHIR"

TAHIR MANZOOR BHAT 2021.07.30 16:46 I attest to the accuracy and integrity of this document