Fayaz Butt And Others vs Hirdesh Kumar And Another
2021 Latest Caselaw 689 j&K

                                                                                     Sr. No. 368




                          HIGH COURT OF JAMMU AND KASHMIR AT JAMMU


                                                                      CCP(S) No. 423/2019
                                                                      in SWP No. 2122/2007
                                                                      CM No. 3905/2020



                  Fayaz Butt and others                                    .... Petitioner/Appellant(s)

                                                           Through:- Mr. Ashok Kumar, Advocate

                                                     V/s

                  Hirdesh Kumar and another                                         .....Respondent(s)

                                                           Through:- None

                  CORAM : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
                                                            ORDER

Learned counsel for the petitioners submit that he has filed fresh

application for placing on record some judgments, but the same is not

found on record.

Registry to trace and list the same, if any, filed by the petitioners'

counsel.

List on 22.07.2021.

(Sindhu Sharma) Judge JAMMU 08.07.2021 SUNIL-II

SUNIL KUMAR 2021.07.09 17:24 I attest to the accuracy and integrity of this document