Mohammad Amin Bhat vs J&K Board Of School Education And ...
2021 Latest Caselaw 97 j&K/2

Serial No. 102
ADMISSION
                     IN THE HIGH COURT OF JAMMU AND KASHMIR
                                  AT SRINAGAR

                                                                         RP No. 06/2021


           Mohammad Amin Bhat                                                 Petitioner(s)

                                             Through:-     Mr. M. Ashraf, Adv.

                                                     Vs.

           J&K Board of School Education and Ors.                             Respondent(s)

Through:- Ms. Ruqaya, Adv. CORAM:-

Hon'ble Mr. Justice Sanjay Dhar, Judge.

(O R D E R) 10.02.2021

Through the medium of instant petition, petitioner is seeking review of

the judgment dated 31-12-2020 passed by Coordinate Bench presided over by

brother Sanjeev Kumar (J). The Registry is directed to list this matter on 12th

February, 2021 before the same Bench subject to orders from Hon'ble the

Chief Justice.

(Sanjay Dhar) Judge SRINAGAR 10.02.2021 "Aasif

AASIF GUL 2021.02.10 20:35 I attest to the accuracy and integrity of this document