Nadeem Sharief And Others vs Union Territory Of J&K And Others
2021 Latest Caselaw 89 j&K

                                                                          Sr. No. 111
                                                                          Admission List

                               HIGH COURT OF JAMMU AND KASHMIR
                                            AT JAMMU

                                                           WP(C) No. 64/2021
                                                           CM Nos. 962/2021, 963/2021,
                                                           309/2021, 680/2021, 683/2021,
                                                           693/2021 & 695/2021

           Nadeem Sharief and others                                      .....Petitioner(s)

                                         Through :- Mr. Gagan Basotra, Advocate.

                                 V/s

           Union Territory of J&K and others                       .....Respondent(s)
                                   Through :- Mr. H. A Siddiqui, Sr. AAG

           Coram:              HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                                  ORDER

Heard.

Reserved for judgment.

(RAJNESH OSWAL) JUDGE

JAMMU 08.02.2021 SUNIL-II

SUNIL KUMAR 2021.02.09 13:30 I attest to the accuracy and integrity of this document