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Vijay Kumar And Ors vs G. Mohan Kumar And Ors
2021 Latest Caselaw 67 j&K

Citation : 2021 Latest Caselaw 67 j&K
Judgement Date : 4 February, 2021

Jammu & Kashmir High Court
Vijay Kumar And Ors vs G. Mohan Kumar And Ors on 4 February, 2021
                                                                                             210


                                 HIGH COURT OF JAMMU AND KASHMIR
                                           AT JAMMU
                                           (Through video conference)


                                                               CPSW No. 654/2017


           Vijay Kumar and ors.                                      ....Appellant/Petitioner(s)

                                  Through :- Mr. Mohit Vaid, Advocate.


                                 V/s
           G. Mohan Kumar and ors.                                            ....Respondent(s)

                                  Through :- Mr. Vishal Sharma, ASGI.

           Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE

                                                     ORDER

04.02.2021

Learned counsel for the petitioners states that there is a Letters Patent

Appeal against the judgment and order in question.

List this matter on 05.04.2021.

(Dhiraj Singh Thakur) Judge JAMMU 04.02.2021 (Ram Krishan)

RAM KRISHAN 2021.02.05 18:22 I attest to the accuracy and integrity of this document

 
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